Section 14(2)(b) in The Insurance Act, 1938

[Cites 0, Cited by 1] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(b) in The Insurance Act, 1938

(b)a register of record of claims, in which shall be entered every claim made together with the date of the claim, the name and address of the claimant and the date on which the claim was discharged, or, in the case of a claim which is rejected, the date of rejection and the ground therefore."

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Union of India - Subsection

Section 14(2)(b) in The Insurance Act, 1938