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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(8) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(8)Where the report sent by the Referral Fish Feed Analysis Laboratory under sub-section (4) or (5) is produced in any Court proceedings, it shall not be necessary in such proceedings to produce any sample or part thereof taken for analysis.CHAPTER-VI OFFENCES AND PENALTIES