Section 20(1)(d) in The Punjab Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

UT Chandigarh - Subsection

Section 20(1)(d) in The Punjab Value Added Tax Act, 2005

(d)despatches them to a place outside the State otherwise than as a result of sale in the course of inter-state sale, trade or commerce or export out of India,

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UT Chandigarh - Subsection

Section 20(1)(d) in The Punjab Value Added Tax Act, 2005