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State of Madhya Pradesh - Section

Section 73G in The M.P. Vanijyik Kar Niyam, 1995

73G. Submission of declaration in case of a person.

- When the goods, as are notified under sub-section (4) of Section 45-A, belonging to a person other than a dealer are carried in a vehicle coming from any place outside the State or going to a place outside the State, the driver/any other person incharge of the vehicle shall submit a declaration in Form 86.