Supreme Court - Daily Orders
Commissioner Of Income Tax 11, Mumbai vs M/S Goodwill Theatres Pvt Ltd Through ... on 24 July, 2017
ITEM NO.63 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 6404/2017
COMMISSIONER OF INCOME TAX 11, MUMBAI Petitioner(s)
VERSUS
M/S GOODWILL THEATRES PVT LTD THROUGH ITS MANAGING DIRECTOR
Respondent(s)
Date : 24-07-2017 This petition was called on for hearing today.
For Petitioner(s)
Ms. Gunwant Dara, Adv.
Anil Katiyar, AOR
For Respondent(s)
Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time, as last opportunity, is granted to the sole respondent for filing counter affidavit.
List again on 23.8.2017.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.07.25 16:31:29 IST Reason: