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[Cites 0, Cited by 0] [Section 188] [Entire Act]

NCT Delhi - Subsection

Section 188(2) in The Delhi School Education Rules, 1973

(2)Any vacancy in the membership of the Advisory Board whether caused by resignation or by any of the reasons specified in sub-rule (1) or by death shall be filled by nomination and the person so nominated shall hold office for the remainder of the term of office of the member in whose place he is nominated.