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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Telangana - Subsection

Section 69(3) in Telangana Court of Wards Act, 1350 F

(3)An appeal, from an order passed by the [collector] [Substituted for the word 'Taluqdar' by the A.P.A.O. 1957.] shall lie to the Court.