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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(4)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)Mode of recruitment, Educational and other qualifications, age limit, experience and other incidental matters related to the recruitment and promotion in the Board's service shall be as specified in the Schedule.