Madhya Pradesh High Court
Smt. Shyamwati Kumhar vs The State Of Madhya Pradesh on 7 August, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SUJOY PAUL
ON THE 7 th OF AUGUST, 2023
WRIT PETITION No. 2856 of 2019
BETWEEN:-
SMT. SHYAMWATI KUMHAR W/O SHRI BADRI PRASAD
KUMHAR, AGED ABOUT 38 YEARS, OCCUPATION:
ANGANWADI KARYAKARTA VILLAGE DHABA
TIWARIYAN TEHSIL HANUMANA DISTT. REWA
(MADHYA PRADESH)
.....PETITIONER
(NONE FOR THE PETITIONER)
AND
1. THE STATE OF MADHYA PRADESH THR.
SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. THE ADDITIONAL COMMISSIONER REWA
DIVISION REWA (MADHYA PRADESH)
3. ADDITIONAL COLLECTOR R E W A REWA
(MADHYA PRADESH)
4. SMT. MANASI SHARMA W/O SHRI VISHNU
NARAYAN SHARMA, AGED ABOUT 33 YEARS, R/O
VILLAGE DHABA, TIWARIYAN, TEHSIL
HANUMANA (MADHYA PRADESH)
5. PROJECT OFFICER EKIKRAT BALVIKAS
PARIYOJNA HANUMANA, KRAMANK 1, (MADHYA
PRADESH)
6. CHIEF EXCUTIVE OFFICER JANPAD PANCHAYAT
TEHSIL HANUMANA (MADHYA PRADESH)
7. DISTRICT PROGRAME OFFICER EKIKRAT
BALVIKAS SEVA PARIYOJNA HANUMANA REWA
(MADHYA PRADESH)
Signature Not Verified
Signed by: KRISHNA SINGH
Signing time: 8/8/2023
2:00:55 PM
2
8. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
TEHSIL HANUMANA REWA (MADHYA PRADESH)
9. S. D. O. REVENUE DIVISION MAUGANJ MAUGANJ
TEHSIL HANUMANA REWA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI V. MISHRA - ADVOCATE FOR RESPONDENT NO.4)
This petition coming on for admission, this day, the court passed the
following:
ORDER
None for the petitioner, even in the pass over round.
2. Therefore, petition is dismissed for want of prosecution.
(SUJOY PAUL) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 8/8/2023 2:00:55 PM