Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Madhya Pradesh High Court

Smt. Shyamwati Kumhar vs The State Of Madhya Pradesh on 7 August, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                         HON'BLE SHRI JUSTICE SUJOY PAUL
                                             ON THE 7 th OF AUGUST, 2023
                                           WRIT PETITION No. 2856 of 2019

                           BETWEEN:-
                           SMT. SHYAMWATI KUMHAR W/O SHRI BADRI PRASAD
                           KUMHAR, AGED ABOUT 38 YEARS, OCCUPATION:
                           ANGANWADI    KARYAKARTA    VILLAGE    DHABA
                           TIWARIYAN TEHSIL HANUMANA DISTT. REWA
                           (MADHYA PRADESH)

                                                                            .....PETITIONER
                           (NONE FOR THE PETITIONER)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR.
                                 SECRETARY   PANCHAYAT    AND    RURAL
                                 DEVELOPMENT     DEPARTMENT     VALLABH
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           2.    THE    ADDITIONAL   COMMISSIONER REWA
                                 DIVISION REWA (MADHYA PRADESH)

                           3.    ADDITIONAL     COLLECTOR R E W A REWA
                                 (MADHYA PRADESH)

                           4.    SMT. MANASI SHARMA W/O SHRI VISHNU
                                 NARAYAN SHARMA, AGED ABOUT 33 YEARS, R/O
                                 VILLAGE   DHABA,   TIWARIYAN,    TEHSIL
                                 HANUMANA (MADHYA PRADESH)

                           5.    PROJECT      OFFICER EKIKRAT  BALVIKAS
                                 PARIYOJNA HANUMANA, KRAMANK 1, (MADHYA
                                 PRADESH)

                           6.    CHIEF EXCUTIVE OFFICER JANPAD PANCHAYAT
                                 TEHSIL HANUMANA (MADHYA PRADESH)

                           7.    DISTRICT   PROGRAME      OFFICER EKIKRAT
                                 BALVIKAS SEVA PARIYOJNA HANUMANA REWA
                                 (MADHYA PRADESH)
Signature Not Verified
Signed by: KRISHNA SINGH
Signing time: 8/8/2023
2:00:55 PM
                                                               2
                           8.     CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
                                  TEHSIL HANUMANA REWA (MADHYA PRADESH)

                           9.     S. D. O. REVENUE DIVISION MAUGANJ MAUGANJ
                                  TEHSIL HANUMANA REWA (MADHYA PRADESH)

                                                                                          .....RESPONDENTS
                           (BY SHRI V. MISHRA - ADVOCATE FOR RESPONDENT NO.4)

                                  This petition coming on for admission, this day, the court passed the
                           following:
                                                               ORDER

None for the petitioner, even in the pass over round.

2. Therefore, petition is dismissed for want of prosecution.

(SUJOY PAUL) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 8/8/2023 2:00:55 PM