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Jharkhand High Court

Praveen Gupta vs The State Of Jharkhand on 28 November, 2016

Author: Anant Bijay Singh

Bench: Anant Bijay Singh

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   A.B. A. No. 2885 of 2015

        Praveen Gupta                                          ...... Petitioner
                              Versus
        The State of Jharkhand                       ...... Opposite Party
                             ---------

CORAM: HON'BLE MR. JUSTICE ANANT BIJAY SINGH

---------

        For the Petitioner          :  Mr. Anjani Kumar, Advocate
        For the State               :  A.P.P.
                             ---------

        15/Dated: 28/11/2016

Heard the counsel for the petitioner and learned counsel for the informant as well as learned counsel for the State.

Under minutes of Hon'ble the Acting Chief Justice, this case has been assigned to this Court.

List this case on 02.02.2017.

On that date both the parties are directed to remain physically present before this Court so that after ascertaining the situation and final order shall be passed.

Till then, interim relief granted earlier shall continue.

(Anant Bijay Singh, J.) Satayendra/