Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 43 in The Drugs and Cosmetics Rules, 1945 43. The drugs specified in Schedule D shall be exempt from the provisions of Chapter III of the Act and of the rules made thereunder to the extent, and subject to the conditions specified in that Schedule.
