Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(4) in The West Bengal Panchayat Act, 1973

(4)Subject to rules framed by the State Government regarding discipline and control, the Secretary shall act in all matters under the control of the Pradhan, through whom he shall be responsible to the Gram Panchayat.