Allahabad High Court
Iffco Employees Union Unit Aonla ... vs M.D. Iffco H.O New Delhi & Another on 6 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 2401 of 1993 Petitioner :- Iffco Employees Union Unit Aonla Bareilly Respondent :- M.D. Iffco H.O New Delhi & Another Petitioner Counsel :- Rajul Bhargava Respondent Counsel :- S.C. Hon'ble Shishir Kumar,J.
This case is listed under the heading 'Old Cases'. In spite of repeated calls, no one appears to press this writ petition on merits.
Therefore, the writ petition is hereby dismissed. Interim order, if any, stands discharged.
No order is passed as to costs. Order Date :- 6.7.2010 Sazia