Delhi High Court - Orders
Rising Sun Aromas And Spiritual Private ... vs Reserve Bank Of India And Ors on 24 December, 2024
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11306/2023
RISING SUN AROMAS AND SPIRITUAL PRIVATE LIMITED
.....Petitioner
Through: Mr. Maninder Singh, Sr. Advocate
with Mr. Dinhar Takiar, Advocate
along with petitioner in person.
versus
RESERVE BANK OF INDIA AND ORS.
.....Respondent
Through: Mr. Abhinav Sharma, Mr. Ayush
Srivastava and Mr. Snehashish
Bhattacharya, Advocates for R-1/RBI.
Mr. Sumit Goel, Ms. Sreepanna
Basak, Ms. Swati Bhardwaj and Ms.
Apurba Pattanayak, Advocates for
R-2/ICICI Bank.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 24.12.2024 CM APPL. 76106/2024 (Exemption) Exemption allowed, subject to all just exceptions. W.P.(C) 11306/2023 & CM APPL. 76105/2024 (seeking necessary directions)
1. Petitioner seeks directions so that the observations made in order dated 04.09.2024 passed by this Court are duly complied with.
2. Learned counsel for the respondent No. 2/ICICI bank submits that the data, as directed, has already been preserved.
3. Let the above said data, if not already shared, be shared with RBI and W.P.(C) 11306/2023 1 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 22:51:46 RBI would be at liberty to conduct further enquiry into the matter without getting prejudiced by the pendency of the present petition.
4. List on the date fixed i.e. 25.03.2025.
MANOJ JAIN, J DECEMBER 24, 2024/ss W.P.(C) 11306/2023 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 22:51:46