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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(5) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(5)Not more than one supplementary statement of expenditure shall be presented in a financial year. Whenever such supplementary estimates are presented in Assembly the State Government shall also present an accompanying statement indicating the corresponding curtailment of expenditure to fully offset the fiscal impact of the supplementary estimates in relation to the budget targets of the current year and the Medium Term Fiscal Plan objectives.