Section 14(2)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(i)the authorised dealer may allow further remittances towards acquisition of the foreign company, subject to the ceilings specified in regulation 6; and

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Union of India - Subsection

Section 14(2)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004