Supreme Court - Daily Orders
M.V. Krishna Rao (Deceased) Thr. ... vs K. Shivakumar . on 4 January, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.24 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.35071/2015
(Arising out of impugned final judgment and order dated 07/09/2015
in OSA No.174/2015 passed by the High Court of Judicature at
Madras)
M.V. KRISHNA RAO (DECEASED) THR. MURUGESAN Petitioner(s)
VERSUS
K. SHIVAKUMAR AND ORS. Respondent(s)
(With interim relief)
Date : 04/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Anukul Raj,Adv.
Ms. Nikita Raj,Adv.
Mr. Kumar Dushyant Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any merit in this petition. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Anita Malhotra) (Sneh Bala Mehra)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2016.01.06
16:04:37 IST
Reason: