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Gauhati High Court

Raju Chakraborty And 58 Ors vs The State Of Assam And 5 Ors on 27 January, 2021

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia, Soumitra Saikia

                                                                Page No.# 1/12

GAHC010140722020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Review.Pet./100/2020

         1. RAJU CHAKRABORTY AND 58 ORS.
         SON OF LATE SATYESH CHKRABORTY, SHYAMA PRASAD ROAD, WARD
         NO. 24, POST OFFICE KARIMGANJ-788710, DISTRICT KARIMGANJ, ASSAM.

         2: MIHIR KANTI NATH
         SON OF LATE PRASSANNA KUMAR NATH
         RAILWAY COLONY POST OFFICE KARIMGANJ-788710
         DISTRICT KARIMGANJ ASSAM.

         3: AMIT KUMAR DUTTA
         SON OF LATE SITANGSHU KUMAR DUTTA
         SHYAMA PRASAD ROAD WARD NO. 24 POST OFFICE
         KARIMGANJ-788710 DISTRICT KARIMGANJ ASSAM.

         4: AZIR UDDIN
         SON OF LATE ABDUR RAHMAN
         VILLAGE ALAMKHANI P.O. NILAMBAZAR-788722
         DISTRICT KARIMGANJ ASSAM.

         5: ADUL BASIT
         SON OF LATE ABDUL MANNAN
         VILLAGE AND P.O. BRHAMANSHANAN-788722
         DISTRICT KARIMGANJ ASSAM.

         6: ANAMIKA DAS
         DAUGHTER OF LATE ABHAY CHARAN DAS CHOUDHURY
         NILMONI ROAD KARIMGANJ TOWN POST OFFICE KARIMGANJ-788710
         DISTRICT KARIMGANJ ASSAM.

         7: SUPDITA GANGULY DAS
         DAUGHTER OF LATE SUKESH CHANDRA DAS
         LAXMICHARAN ROAD KARIMGANJ TOWN POST OFFICE KARIMGANJ-
         788710 DISTRICT KARIMGANJ ASSAM.
                                                      Page No.# 2/12

8: ADUL BASIT
SON OF LATE MOYEEN UDDIN
VILLAGE SOUTH LAFASAIL P.O. LAKSHMI BAZAR-788709
DISTRICT KARIMGANJ ASSAM

9: TAJ UDDIN
SON OF LATE ABDUL KHALIQUE
VILLAGE BAGAN P.O. KATHALI BAZAR-788725
DISTRICT KARIMGANJ ASSAM.

10: SUDIP SAHA
SON OF LATE PURNA CHANDRA SAHA
DASPATTY KARIMGANJ TOWN POST OFFICE KARIMGANJ-788710
DISTRICT KARIMGANJ ASSAM.

11: PABAN KUMAR CHAKRABORTY
SON OF LATE SUDHIR CHANDRA CHAKRABORTY
AZAD SAGAR ROAD KARIMGANJ TOWN POST OFFICE KARIMGANJ-
788710 DISTRICT KARIMGANJ ASSAM.

12: JUGAL KISHORE DUTTA
C/O OF LATE DHRUBA DUTTA
STATION ROAD NEAR MASZID KARIMGANJ TOWN
POST OFFICE KARIMGANJ-788710 DISTRICT KARIMGANJ ASSAM.

13: MOHITOSH DAS
 SON OF LATE MIHIR KUMAR DAS

GACH KALIBARI ROAD
KARIMGANJ TOWN

POST OFFICE KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

14: SWAPAN KUMAR PAUL
 SON OF LATE SUSHIL CHANDRA PAUL

VILLAGE AND P.O. NILAMBAZAR-788722

DISTRICT KARIMGANJ
ASSAM.

15: DEEPA NAG DEB PURKAYASTHA
VILLAGE NAIRGRAM
WARD NO. 8
                                          Page No.# 3/12

POST OFFICE NAIRGRAM-788710

DISTRICT KARIMGANJ
ASSAM.

16: DWIJENDRA CHANDRA DAS
 SON OF LATE RABINDRA CHANDRA DAS

INDIRA COLONY (RAILWAY SITE)
 SUBHASH NAGAR

POST OFFICE KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

17: JOYPATI BANIK
WIFE OF DEBASHISH CHANDRA DEY

SUBHASH SARANI
SILCHAR ROAD

POST OFFICE KARIMGANJ-788713

DISTRICT KARIMGANJ
ASSAM.

18: JAYANTA BHATTACHARJEE
 SON OF LATE JYOTIRMOY BHATTACHARJEE

JANGLA KALIBARI ROAD
 P.O. BADARPURGHAT-788803

DISTRICT KARIMGANJ
ASSAM.

19: RUMI BHATTACHARJEE
 DAUGHTER OF LATE RABINDRA NATH SHARMA

WIFE OF JOYDEB BHATTACHARJEE
P.O. BADARPURGHAT-788803

DISTRICT KARIMGANJ
ASSAM.

20: ABDUL AHAD KHAN
 SON OF LATE KANIR ALI KHAN
                                        Page No.# 4/12

VILLAGE MIRADIGIRPAR
P.O. NILAMBAZAR-788722

DISTRICT KARIMGANJ
ASSAM.

21: SANJU DUTTA
 SON OF LATE AMULAYA DUTTA

ROY NAGAR
KARIMGANJ TOWN

POST OFFICE KARIMGANJ-788711

DISTRICT KARIMGANJ
ASSAM.

22: AMBAR BHATTACHARJEE
 SON OF LATE AMARENDRA BHATTACHARJEE

RED CROSS ROAD
WARD NO. 12

POST OFFICE KARIMGANJ-788711

DISTRICT KARIMGANJ
ASSAM.

23: APARNA NATH
 DAUGHTER OF LATE ANANDA MOHON NATH

VILLAGE AMARKHAL
P.O. ANIPUR-
DISTRICT KARIMGANJ
ASSAM.

24: SANJEEB DAS
VILLAGE NAYAGRAM
 P.O. NILAMBAZAR-788722

DISTRICT KARIMGANJ
ASSAM.

25: KALYAN KUMAR DEY
 SON OF LATE KANAILAL DEY
VILLAGE CHARAKURI
 P.O. KARIMGANJ-788711
                                           Page No.# 5/12

DISTRICT KARIMGANJ
ASSAM

26: ANINDITA ROY
 DAUGHTER OF SRI ARABINDA ROY

ROY NAGAR
KARIMGANJ TOWN
P.O. KARIMGANJ-788711

DISTRICT KARIMGANJ
ASSAM

27: SOUMEN ROY
 SON OF SRI JALODISH ROY

SETTLEMENT ROAD
P.O. KARIMGANJ-788712

DISTRICT KARIMGANJ
ASSAM.

28: SIMA DEB
 DAUGHTER OF LATE JYOISH DEB

VILLAGE AND P.O. BARAIGAM- 788723

DISTRICT KARIMGANJ
ASSAM.

29: PRODYUT KUMAR DEY
 SON OF LATE PRASANTA KUMAR DEY

LAXSHIM BAZAR ROAD
P.O. KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

30: ARPITA DUTTA CHOUDHURY @ ARPITA DAS
 DAUGHTER OF LATE RABINDRA KUMAR DAS

BIRASHREE SARADA PALLY
MALIPARA
P.O. KARIMGANJ-788711

DISTRICT KARIMGANJ
ASSAM.
                                         Page No.# 6/12


31: SABITA PAUL
 DAUGHTER OF LATE RAKESH CHANDRA PAUL

VILLAGE RAMKRISHNA NAGAR
P.O. RAMKRISHNA NAGAR-
DISTRICT KARIMGANJ
ASSAM.

32: KAKALI DEY
 DAUGHTER OF SRI BIRESWAR CHOUDHURY

JUM BASTI M.E.SCHOOL ROAD
 P.O. BADARPUR-
DISTRICT KARIMGANJ
 ASSAM.

33: JYOTISWAR NARAYAN SHARMA
 SON OF LATE RAMENDRA NARAYAN SHARMA

CHARBAZAR
P.O. KARIMGANJ-788711

DISTRICT KARIMGANJ
ASSAM.

34: TAPASHI DEB (DHAR)
 DAUGHTER OF LATE TAPADIR RANJAN DEB

R.C. DAS ROAD
P.O. KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

35: ANUPA PAUL
 C/O LATE MAKHAN LAL PAUL

RAMKRISHNA MISSION ROAD
P.O. KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

36: MAZIR UDDIN
 SON OF ABDUS SATTAR

VILLAGE DURLAVPUR
                                       Page No.# 7/12

P.O.KANAIBAZAR-788724

DISTRICT KARIMGANJ
ASSAM.

37: MOHITOSH DAS
 SON OF LATE MIHIR KUMAR DAS

LONGAI ROAD
P.O. KARIMGANJ-788711

DISTRICT KARIMGANJ
ASSAM.

38: SELIM UDDIN
 SON OF USTAR ALI

VILLAGE AND P.O. ERQALIGOOL-788724

DISTRICT KARIMGANJ
ASSAM.

39: ABDUL KHALIQUE
 SON OF ABDUL GOFUR

VILLAGE DARARPAR
P.O. DURGANAGAR-788722

DISTRICT KARIMGANJ
ASSAM.

40: SWARUP DAS
 SON OF BIRENDRA CHANDRA DAS

VILLAGE BIDYANAGAR
P.O. NILAMBAZAR-788722

DISTRICT KARIMGANJ
ASSAM.

41: AJITA NATH
 DAUGHTER OF SATYENDRA CHANDRA NATH

VILLAGE HALGHAT
P.O. NILAMBAZAR-788722

DISTRICT KARIMGANJ
ASSAM.
                                           Page No.# 8/12


42: CHHAD UDDIN
 SON OF LATE JUNAB ALI

VILLAGE AND P.O. PECHALA-788723

DISTRICT KARIMGANJ
ASSAM.

43: MONTEE PURKAYASTHA
 DAUGHTER OF BANAMALI PURKAYASTHA

R.K. MISSION ROAD
P.O. KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

44: ANUBHA DAS
 DAUGHTER OF LATE NARENDRA CHANDARA DAS

NARIKHALI
P.O. LAKSHMIBAZAR-788709

DISTRICT KARIMGANJ
ASSAM.

45: DWIJENDRA CHANDRA NATH
 SON OF LATE RABINDRA CHANDRA DAS

INDHIRA COLONY
 P.O. KARIMGANJ-788710

DISTRICT KARIMGANJ
ASSAM.

46: MITALI PAUL
 DAUGHTER OF LATE AMAL KANTI PAUL

LONGAI TEA ESTATE
P.O. CHANDKHIRA-788725

DISTRICT KARIMGANJ
ASSAM.

47: MADHABI DEBNATH
 DAUGHTER OF DAYAMOY DEBNATH
                                       Page No.# 9/12

VILLAGE MARUGAON
P.O. TIHEM-788725

DISTRICT KARIMGANJ
ASSAM.

48: MOUSAMI BANIK
 DAUGHTER OF MONORANJAN BANIK

BIPIN PAUL ROAD
P.O. KARIMGANJ--788711

DISTRICT KARIMGANJ
ASSAM.

49: BISHWESWAR NATH
 SON OF LATE BIPIN CHANDRA NATH

VILLAGE KETKONA
P.O. SRIGOURI BBAZAR-788719

DISTRICT KARIMGANJ
ASSAM.

50: KULESH CHANDRA NATH
 SON OF SATYENDRA CHANDRA NATH

VILLAGE SURIGRAM
P.O. AYLABARI-788713
DISTRICT KARIMGANJ
ASSAM.

51: SHYAMAL BHATTACHARJEE
 SON OF SHYMAPADA BHATTACHARJEE

POST OFFICE RAMKRISHNA NAGAR-788166

DISTRICT KARIMGANJ
ASSAM.

52: ARDHENDU DEB
 SON OF LATE ADHAR CHANDRA DEB

POST OFFICE VETERBOND-788736

DISTRICT KARIMGANJ
ASSAM.
                                                      Page No.# 10/12

53: AMTI KUMAR DAS
SON OF LATE MOHIT KUMAR DAS
LAKSHMICHARAN ROAD
P.O. KARIMGANJ--788710
DISTRICT KARIMGANJ ASSAM.

54: SAUMEN CHAKRABORTY
SON OF LATE SATYENDRA KUMAR CHAKRABORTY
MAIN ROAD OPPOSITE R.D. GIRLS COLLEGE POST OFFICE KARIMGANJ-
788710 DISTRICT KARIMGANJ ASSAM.

55: RAMKRISHNA PAUL
SON OF LATE PRANBALLAB PAUL
SHIBBARI ROAD WARD NO. 16 POST OFFICE KARIMGANJ--788710
DISTRICT KARIMGANJ ASSAM.

56: SABYASACHI CHAKRABORTY
SON OF LATE SUDHEN CHAKRABORTY
AZAD SAGAR ROAD P.O. SETTLEMENT ROAD -788712
DISTRICT KARIMGANJ ASSAM.

57: SIJU DAS
SON OF JOGADISH DAS
VILLAGE SADARASHI P.O. KARIMGANJ-788709
DISTRICT KARIMGANJ ASSAM.

58: MRINAL KANTI BHATTACHARJEE
SON OF LATE JNANENDRA BHATTACHARJEE
VILLAGE CHERAGIBAZAR P.O. CHERAGI-788737
DISTRICT KARIMGANJ ASSAM.

59: SUBHASISH PAUL
SON OF GOURANGA PAUL
BANAMALI ROAD P.O. KARIMGANJ-788710
DISTRICT KARIMGANJ ASSAM

              VERSUS

1. THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION (ELEMENTARY) DEPTT. DISPUR, GUWAHATI-781006, ASSAM

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT DISPUR POST OFFICE
GUWAHATI- 781006 DISTRICT KAMRUP (M) ASSAM

3:THE MEMBER SECRETARY
EMPOWERED COMMITTEE ON ELEMENTARY TEACHERS ELIGIBILITY
                                                                               Page No.# 11/12

             TEST (TET) GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPARTMENT
             DISPUR P.O. GUWAHATI-781006 ASSAM.

             4:THE DIRECTOR OF ELEMENTARY EDUCATION
             ASSAM KAHILIPARA P.O. GUWAHATI-7810019 ASSAM

             5:THE MISSION DIRECTOR SARVA SIKHA ABHIYAN (SSA) ASSAM
             KAHILIPARA P.O. GUWAHATI-781019 ASSAM.

             6:THE DISTRICT LEVEL SCREENING COMMITTEE, REPRESENTED BY THE
             DISTRICT MISSION COORDINATOR SARVA SIKHA ABHIYAN (SSA)
             KARIMGANJ DISTRICT) POST OFFICE KARIMGANJ-788710 DISTRICT
             KARIMGANJ ASSAM

Advocate for the Petitioner    : MR. N DHAR

Advocate for the Respondent : SC, ELEM. EDU


                          -BEFORE-
        HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
             HON'BLE MR. JUSTICE SOUMITRA SAIKIA
                                          ORDER

Date : 27-01-2021 (Sudhanshu Dhulia, CJ) Heard Mr. N. Dhar, learned counsel for the appellants. Also heard Mr. N.J. Khataniar, learned standing counsel, Education (Elementary) Department, appearing for the respondent Nos.1, 2, 3 & 4 and Mr. B. Choudhury, learned standing counsel, SSA, appearing for the respondent Nos.5 & 6.

Put up before this Bench on 1st February, 2021.

                              JUDGE                               CHIEF JUSTICE
                       Page No.# 12/12




Comparing Assistant