Section 23 in West Bengal Co-operative Societies Rules, 2011
23. Half-yearly General Meeting.
On the failure of the Board to call the Half-yearly General Meeting within the period as mentioned in section 30, [ xxx ] [Omitted by Serial No. (8) of the Notification No. 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013, for the words the Apex Co-operative Society or the Federal Co-operative Society or the Central Co-operative Society, as the case may be or where there is no such society,] Registrar shall call or authorize any of his officer to call the Half-yearly General Meeting within a period of two months from the date of expiry of the period so mentioned.
