Madhya Pradesh High Court
Narendra Modi vs The State Of Madhya Pradesh on 22 April, 2025
1 CRR-1692-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 1692 of 2025 (NARENDRA MODI Vs THE STATE OF MADHYA PRADESH ) Dated : 22-04-2025 Parties through their counsel.
Let the record of the trial Court be called for. List thereafter.
(RAJENDRA KUMAR VANI) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 4/22/2025 5:57:55 AM