Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] Union of India - Subsection Section 72(2)(e) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010 (e)termination of service in any other way except by way of punishment after completion of 10 years of service: