Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Haryana - Subsection

Section 62(4)(c) in Haryana Municipal Corporation Election Rules, 1994

(c)announce the amendments so made by him and transmit the same to the Returning Officer.