Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(1) in Kerala Factories Rules, 1957

(1)Rules 99 to 102 shall come into force, in respect of any class or description of factories, on such dates as the State Government may, by notification in the Official Gazette appoint in this behalf.