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Union of India - Section

Section 41 in The Trade Marks Rules, 2017

41. Request to Registrar for particulars of advertisement of a trademark.

- Any person may request the Registrar in Form TM-M to be informed of the number, and date of the Journal in which a trademark which is sought to be registered specified in the Form was advertised and the Registrar shall furnish such particulars to the person making the request.Opposition to Registration