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State of Uttar Pradesh - Section

Section 3 in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

3. Staggering of holidays of factories.

- The non-continuous process industries other than atta chakkis, cold storages, Ice Factories, Petrol Pumps, Automobile service and air-filling stations situated in districts specified in Schedule "A" to this Order shall observe the day specified in the said Schedule against it as the weekly holiday.