Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(3) in Rajasthan Para-medical Council Regulations, 2014 (3)On receipt of an application in Form-4, application shall be scrutinized by the Council and if found complete, the Council shall organize inspection of the institute.
