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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(d) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(d)the suitability of adequate land, to the extent of fifty to hundred acres, to be provided by the State Government free of cost;