Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4E] [Entire Act] Union of India - Subsection Section 4E(6) in The Indian Iron And Steel Company (Taking Over Of Management) Act,1972 (6)The Board of management shall regulate its own procedure.][* * * *] [Section 5 omitted by Act 36 of 1974, Section 5 (w.e.f. 28-6-1974) ]
