Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 99(2)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2)(f) in Cantonments Act, 1924

(f)any buildings or lands, used or acquired for the public service or for any public purpose, which are the property of [the Government] [Inserted by the A.O. 1937.] or in the occupation of [the Central or any State Government] [Substituted by the A.O. 1937., for "the Govt."].