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[Cites 0, Cited by 0] [Section 358(1)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(1)(e) in The Chhattisgarh Municipalities Act, 1961

(e)regulating the inspection of minute books and the supply of copies of minutes to Councillors or other persons on payment of fees or otherwise;