Section 3(b) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008
(b)[ Total energy in the month under implemented schedule of injection and cumulative energy under the implemented schedule of injection up to the month for the financial year.] [Substituted by Section 3 of the West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) (Amendment) Regulations, 2009, vide Notification No 42/WBERC, dated 22.5.2009, before Substituted which was earlier as follows : (b) Total energy in the month under implemented schedule of injection and cumulative resultant implemented schedule of injection upto the month,]
