Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 63 in The U.P. Narcotic Drugs Rules, 1986 63. Exemption for transport, export or import on Government Account. - Nothing in these rules shall apply to the transport, export or import of opium of any manufactured drug from or to the Government Opium and Alkaloid Works, Ghazipur.
