Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Gujarat - Subsection Section 23(1)(vii) in Sardar Patel University Act, 1955 (vii)to make provision for buildings, premises, furniture, apparatus, books, and other means needed for carrying on the work of the University;