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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The Bio-Medical Waste (Management And Handling) Rules, 1998

(5)No untreated bio-medical waste shall be kept stored beyond a period of 48 hours:Provided that if for any reason it becomes necessary to store the waste beyond such period, the authorised person must take permission of the prescribed authority and take measures to ensure that the waste does not adversely affect human health and the environment.