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State of Chattisgarh - Section

Section 11 in The High Court of Chhattisgarh Rules, 2007

11. Registrar (Vigilance).

- The Registrar (Vigilance) shall investigate into all complaints and allegations against Judicial Officers and the staff of the Subordinate-Judiciary and shall deal with the intimation regarding acquisition disposal of movable and immovable properties by Judicial Officers.