Calcutta High Court
Zoom Developers Pvt. Ltd. & Anr vs S.P. Minerals on 22 March, 2011
Author: I.P. Mukerji
Bench: I. P. Mukerji
AP No. 204 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :-
ZOOM DEVELOPERS PVT. LTD. & ANR.
Versus
S.P. MINERALS
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 22nd March, 2011.
Mr.D. Basak, Adv., Ms.D. Dutta, Adv., Mr.D. Roy Chowdhury, Adv., for the petitioners.
The Court : List this application on 28th March, 2011 to enable the learned Advocate-on-Record for the petitioners to receive the acknowledgement of service. The interim order dated 10th March, 2011 is extended till 31st March, 2011 or until further order, whichever is earlier.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I.P. MUKERJI, J.) SD/