97A. Cash equivalents of concession earned during leave. The cash equivalent of the advantage occurring through the concessional sale of food grains and other articles payable to workers proceeding on leave shall be the difference between the value at the average rates in the nearest market prevailing during the month immediately preceding his leave and the value at, the concessional rates allowed of food grains and other articles he is entitled to.
For the purpose of the cash equivalent monthly average market rate of food grains and other articles shall be computed at the end of every month.
