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[Cites 1, Cited by 2]

Himachal Pradesh High Court

R.P. Jaswal vs . State Of H.P. & Others. on 27 October, 2022

Bench: Sabina, Sushil Kukreja

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R.P. Jaswal vs. State of H.P. & others.

LPA No.170 of 2016 & 22 of 2017 LPA No.170 of 2016 27.10.2022 Present: Mr. Pranay Pranay Pratap Singh, Advocate on behalf of Mr. Raj Negi, Advocate, for the appellant.

Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.

Mr. Arun Kumar, Advocate on behalf of Mr.D.P. Chauhan, Advocate, for respondent No.5.

LPA No. 22 of 2017 Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.

Mr. Arum Kumar, Advocate on behalf of Mr. D.P. Chauhan, Advocate, for respondent No.1.

At the request of learned counsel for the parties, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 27/10/2022 20:34:10 :::CIS