Himachal Pradesh High Court
Oriental Insurance Company Ltd vs . Smt. Sheela Devi & Ors. on 28 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Oriental Insurance Company Ltd vs. Smt. Sheela Devi & Ors.
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CMP No.18045 of 2022 FAO No.380 of 2017 28.12.2022 Present None for the non-applicant-appellant.
Mr. Anirudh Sharma, Advocate, for the applicant/respondent.
CMP No.18045 of 2022 By way of instant application, prayer has been made on behalf of the applicant/respondent for release of the award amount lying deposited in the Registry of this Court.
Since, there is none to represent non-applicant-
appellant, Registry to issue notice to the non-applicant-appellant, on taking steps within one week, returnable within a period of four weeks. 1 (Sandeep Sharma) Judge 28th December, 2022 (shankar) ::: Downloaded on - 29/12/2022 20:43:55 :::CIS