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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Oriental Insurance Company Ltd vs . Smt. Sheela Devi & Ors. on 28 December, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Oriental Insurance Company Ltd vs. Smt. Sheela Devi & Ors.

.

CMP No.18045 of 2022 FAO No.380 of 2017 28.12.2022 Present None for the non-applicant-appellant.

Mr. Anirudh Sharma, Advocate, for the applicant/respondent.

CMP No.18045 of 2022 By way of instant application, prayer has been made on behalf of the applicant/respondent for release of the award amount lying deposited in the Registry of this Court.

Since, there is none to represent non-applicant-

appellant, Registry to issue notice to the non-applicant-appellant, on taking steps within one week, returnable within a period of four weeks. 1 (Sandeep Sharma) Judge 28th December, 2022 (shankar) ::: Downloaded on - 29/12/2022 20:43:55 :::CIS