Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(7) in The Goa, Daman and Diu Public Health Act, 1985 (7)"dwelling house" means a building constructed, used or adapted to be used, wholly or principally, for human habitation or in connection therewith;
