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Punjab-Haryana High Court

State Of Haryana And Others vs Inderjeet And Others on 22 August, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                           RFA No.981 of 2003

                                           Date of Decision: 22.8.2008

State of Haryana and others
                                                      ..Appellants.

Vs.

Inderjeet and others
                                                      ..Respondents.


CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:    Mr. H.S.Hooda, Advocate General, Haryana with
            Mr. Rajeev Kawatra, Sr.DAG Haryana.

            Mr.Vinod Bhardwaj, Advocate.

            Mr.Arun Bansal, Advocates.

RAKESH KUMAR JAIN, J.

For order see separate order passed in RFA No.4008 of 2003.

(Rakesh Kumar Jain) 22.8.2008 Judge Meenu