Punjab-Haryana High Court
State Of Haryana And Others vs Inderjeet And Others on 22 August, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.981 of 2003
Date of Decision: 22.8.2008
State of Haryana and others
..Appellants.
Vs.
Inderjeet and others
..Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr. H.S.Hooda, Advocate General, Haryana with
Mr. Rajeev Kawatra, Sr.DAG Haryana.
Mr.Vinod Bhardwaj, Advocate.
Mr.Arun Bansal, Advocates.
RAKESH KUMAR JAIN, J.
For order see separate order passed in RFA No.4008 of 2003.
(Rakesh Kumar Jain) 22.8.2008 Judge Meenu