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State of Haryana - Section
Section 22 in Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999
22. Office of CE - Material Management except the following personnel (who have been assigned to Discom-II) :
| (a) Office of Controller of Stores, Hisar | |||
| (b) Xen | - | 2 Nos. | |
| (c) AEE/AE | - | 3 Nos. | |
| (d) AO | - | 1 No. | |
| (e) JE | - | 3 Nos. | |
| (f) SO | - | 1 No. | |
| (g) Div Acctt | - | 1 No. | |
| (h) UDC | - | 2 Nos. | |
| (I) LDC | - | 4 Nos. | |
| (j) Assistant | - | 7 Nos. |