Andhra Pradesh High Court - Amravati
Dhaval Rajinikanth Damani vs The State Of Andhra Pradesh on 4 September, 2020
Author: D Ramesh
Bench: D Ramesh
(SHOW CAUSE NOTICE BEFORE ADMISSION) , IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVAT! FRIDAY, THE FOURTH DAY OF SEPTEMBER \ TWO THOUSAND AND TWENTY AS : PRESENT: | THE HONOURABLE SRI JUSTICE D RAMESH CRIMINAL PETITION NO: 3636 OF 2020 Between: , 1. Dhaval Rajinikanth Damani, S/o. Rajinikanth Damani, Aged about 49 Years, Occ- Director, Shreeji Foods Private Limited, 6-7-89, Cottage No.2, Opp. Bibal House, Bansilalpet, R P Road, Secunderabad 2. Samir Rajinikanth Damani, S/o. Rajinikanth Damani, Aged about 47 Years, Occ- Director, Shreeji Foods Private Limited, 6-7-89, Cottage No.2, Opp. Bibal House, Bansilalpet, R P Road, Secunderabad 3. Anguraj Ramalingam, S/o. Ramalingam, Aged about 40 Years, Occ- Director of M/s. Srinithi Enterprises Pvt. Ltd., R/o. 26/1, Old No. 27, Sarada Nagar 3rd Street, Verugambakkam, Chennai, Tamilnadu. Petitioners AND 1. The State of Andhra Pradesh, Rep by its Public Prosecutor, through Gangavaram Police Station, Chittoor District, Andhra Pradesh, High Court of Andhra Pradesh at Amaravati 2. Vemireddy Nagarjuna, S/o. Sreenivasulu V, Aged about 40 Years, Occ- Private Employee, Purchase Head, Tirumala Milk Products Pvt Ltd, Gangavaram, Chittoor District, A.P. R/o. 16-1396, Harinadhapuram, Nellore, Andhra Pradesh Respondents/De-facto Complainant WHEREAS the Petitioner above named through their Advocate SRI SHAIK MOHAMMED ISMAIL presented this Petition under Section 482 of Cr.P.C, praying the High Court may be pleased to call for the records in F.1.R. No. 238 of 2020 dated 06.08.2020, on the file of the Gangavaram Police Station, Chittoor District AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri SHAIK MOHAMMED ISMAIL Advocate for the Petitioner, and of PUBLIC PROSECUTOR for Respondent No.1, directed issue of notice to the Respondents herein to show cause as to why this CRIMINAL PETITION should not be admitted. You viz: Vemireddy Nagarjuna, S/o. Sreenivasulu V, Aged about 40 Years, Occ- Private Employee, Purchase Head, Tirumala Milk Products Pvt Ltd, Gangavaram, Chittoor District, A.P. R/o. 16-1396, Harinadhapuram, Nellore, Andhra Pradesh are directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the affidavit filed therewith (copy enclosed) this CRIMINAL PETITION' should not be = admitted, on or before 05-10-2020, on which date the case stands posted for hearing IA NO: 2 OF 2020 Petition under Section 482 of Cr.P.C praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to grant stay of all further proceedings including arrest of the petitioners in F.I.R. No. 238 of 2020 dated 06.08.2020, on the file of the Gangavaram Police Station, Chittoor District, pending disposal of CRLP No.3636 of 2020, on the file of the High Court. The Court made the following: ORDER:
"Notice before admission.
Learned counsel for the petitioners is permitted to take out personal notice to the second respondent by RPAD and file proof of service, Post on 05.10.2020.
Meanwhile, respondents are directed to follow the procedure contemplated under Section 41-A Cr.P.C. and the guidelines issued by the Hon'ble Supreme Court in Arnesh Kuamr v. State of Bihar ". Sd/-K. TATA RAO ASSISTANT REGISTRAR' /ITRUE COPY// Sph 4 For ASSISTANT REGISTRAR
1. Vemireddy Nagarjuna, S/o. Sreenivasulu V, Aged about 40 Years, Occ- Private Employee, Purchase Head, Tirumala Milk Products Pvt Ltd, Gangavaram, Chittoor District, A.P. R/o. 16-1396, Harinadhapuram, Nellore, Andhra Pradesh (by RPAD- along with a copy of petition and memorandum of grounds) One CC to SRI. SHAIK MOHAMMED ISMAIL Advocate [OPUC] Two CCs to PUBLIC PROSECUTOR, High Court of AP [OUT] One spare copy To, WN HIGH COURT DRJ DATED:04/09/2020 POST ON 05-10-2020 NOTICE BEFORE ADMISSION CRLP.No.3636 of 2020 DIRECTION ma Ee ~~ 40% SES Pag gi Oo Sao