Section 13(9)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

[Cites 0, Cited by 0] [Section 13(9)] [Section 13] [Entire Act]

(a)No person shall be appointed as an Examiner unless he has at least three years of teaching experience in his subject in a recognised institution.

Legal Document View