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[Cites 0, Cited by 0] [Section 17(3A)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3A)(a) in The Reserve Bank of India Act, 1934

(a)drawn in India and no any place in any country outside India which is a member of the International Monetary Fund or in any other country notified in this behalf by the Bank in the Gazette of India, and