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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)He/She shall receive the mark-lists from the Chief of subjects at the end of the day. He/She shall seal the same in packets under the joint seal of himself, the chief of the subject and the Observer and keep them in his/her custody.