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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of West Bengal - Subsection

Section 65(3)(d) in West Bengal Municipal (Employees' Service) Rules, 2010

(d)half-pay leave upto a maximum 180 days may be allowed to be commuted during the entire service (without production of medical certificate) where such leave is utilised for an approved course of study certified to be in the interest of the Local Body by the sanctioning authority.