Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in The Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966 (1)All labels on containers or wrapping shall be rendered resistant to moisture by the use of an efficient label varnish or by some other suitable means.
