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State of Punjab - Section

Section 27 in Punjab Detenus (Conditions of Detention) Order, 1981

27. Applications and representations.

(1)Detenus shall submit their applications or representations to Government in duplicate. One copy of such application or representation shall be retained by the Superintendent to deal with future references.
(2)The Supdt. shall withhold applications or representations addressed to Government by detenus which are couched in disrespectful or discourteous languages.