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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(b) in The U.P. Municipalities Act, 1916

(b)constructing, establishing, maintaining [or contributing to the maintenance of] [Inserted by U.P. Act No. 7 of 1949.] [* * *] [Omitted by U.P. Act No. 12 of 1994.] libraries, museums, [reading rooms, radio receiving stations, leper's homes, orphanages, baby-folds and rescue homes for women] [Inserted by U.P. Act No. 7 of 1949.], lunatic asylums, halls, offices, dharamshalas, rest-houses, encamping grounds, poor-houses, dairies, baths, bathing ghats, washing places, drinking fountains, tanks, wells, dams and other works of public utility;